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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)The indelible ink mark on the ridge between the skin and the root of the nail of the left-hand forefinger of the elector shall be applied as detailed in rule 27.