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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(4)(a) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019

(a)be discontinued from the date when a blind son of twenty five years or more subsequently is cured and becomes capable of earning or starts earning a living, whichever is the earlier.