Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Telangana - Subsection

Section 67(2)(ii) in Telangana Value Added Tax Act, 2005

(ii)relates to a transaction or issue which is designed apparently for the avoidance of tax: