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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(iii) in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

(iii)Notice of assignment of the Policy shall be given by the Subscriber to the insurance company, and the acknowledgement of the notice by the insurance company shall be sent to the Administrators within three months of the date of assignment.