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Patna High Court - Orders

Sincon Infrastructure Pvt. Ltd. vs The Union Of India on 19 August, 2023

Bench: Chief Justice, Partha Sarthy

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.11621 of 2023
                 ======================================================
                 Sincon Infrastructure Pvt. Ltd.

                                                                              ... ... Petitioner/s
                                                    Versus
                 The Union of India & Ors.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :      Mr.Gautam Kumar Kejriwal, Advocate
                 For the Respondent/s   :      Dr. K.N. Singh, Additional Solicitor General
                                               Mr. Anshuman Singh, Sr. SG, CGST & CX
                 ======================================================
                        CORAM: HONOURABLE THE CHIEF JUSTICE
                                          and
                         HONOURABLE MR. JUSTICE PARTHA SARTHY
                                       ORAL ORDER

                              (Per: HONOURABLE THE CHIEF JUSTICE)

2   19-08-2023

The learned counsel submits that there is a request made for attaching the bank account. If the bank account is attached, the same shall be continued, but however, no recovery shall be made until further orders from this Court.

Post on 21.09.2023.

(K. Vinod Chandran, CJ) (Partha Sarthy, J) Anushka/-

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