Patna High Court - Orders
Sincon Infrastructure Pvt. Ltd. vs The Union Of India on 19 August, 2023
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11621 of 2023
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Sincon Infrastructure Pvt. Ltd.
... ... Petitioner/s
Versus
The Union of India & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Gautam Kumar Kejriwal, Advocate
For the Respondent/s : Dr. K.N. Singh, Additional Solicitor General
Mr. Anshuman Singh, Sr. SG, CGST & CX
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 19-08-2023The learned counsel submits that there is a request made for attaching the bank account. If the bank account is attached, the same shall be continued, but however, no recovery shall be made until further orders from this Court.
Post on 21.09.2023.
(K. Vinod Chandran, CJ) (Partha Sarthy, J) Anushka/-
U