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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(5)(j) in Sikkim Urban and Regional Planning and Development Act, 1998

(j)Two non-officials, who in the opinion of the Government, have special knowledge or practical experience of matters relating to town and country planning, Mines and Geology, engineering, transport, industry, commerce, agriculture or economics;