Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Navy (Pay And Allowances) Regulations, 1966

(a)'Active List' means the list of officers of the Indian Navy other than those who are placed on the Retired List or Emergency List.