Section 3(6) in Maharashtra Public Universities Act, 2016
(6)Notwithstanding anything contained in this Act, the State Government may, by notification in Official Gazette, constitute a cluster university comprising of a cluster of affiliated or autonomous colleges or institutions of a university. Such cluster university shall comprise of such university authorities and shall exercise such powers and perform such functions of university as may be specified in such notification:Provided that, every such notification shall be laid as soon as may be, after it is issued, before each House of the State Legislature.
