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[Cites 0, Cited by 0] [Section 332] [Entire Act]

Bengal Presidency - Subsection

Section 332(ix) in Police Regulations, Bengal , 1943

(ix)If the party has to sleep at night on the road, the constable-in-charge shall, on arriving at the village selected for the purpose go to the headman of the place and call upon him to provide a secure room for the custody of the prisoner or prisoners, and extra men, if necessary, for nightguard.