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State of Chattisgarh - Section

Section 35 in Chhattisgarh Police Act, 2007

35. Regulation of Traffic.

- The District Superintendent of Police may, from time to time issue directions for regulating the use of public roads and streets in respect of motorists, cyclists, pedestrians and persons accompanying animals, and for regulating the parking of vehicles including bicycles, with a view to ensure smooth and orderly movement of traffic.