Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Goa - Subsection Section 22(f) in The Goa, Daman and Diu Irrigation Act, 1973 (f)whenever there is diminution in the supply of water in the canal work due to any natural or seasonal causes and so long as it is necessary to do so.
