Madhya Pradesh High Court
Shambhu Prasad vs The State Of Madhya Pradesh on 22 September, 2020
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-12716-2020 The High Court Of Madhya Pradesh WP-12716-2020 (SHAMBHU PRASAD Vs THE STATE OF MADHYA PRADESH AND OTHERS) 4 Jabalpur, Dated : 22-09-2020 Heard through Video Conferencing. Shri Mohan Sausarkar, Advocate for the petitioner prays for and is granted a week's time to file an amendment application.
List the petition in week commencing 5th October, 2020.
(NANDITA DUBEY) JUDGE jk Signature Not Verified SAN Digitally signed by JITIN KUMAR CHOURASIA Date: 2020.09.22 15:45:49 IST