Madhya Pradesh High Court
Dr.Anand Rai vs The State Of Madhya Pradesh on 5 December, 2024
1 MCRC-22720-2020 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 22720 of 2020 (DR.ANAND RAI Vs THE STATE OF MADHYA PRADESH ) Dated : 05-12-2024 None appeared for applicant.
Shri Vishal Panwar - Panel Lawyer for State.
List after four weeks.
(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 06-12-2024 3:48:28 PM