Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Dr.Anand Rai vs The State Of Madhya Pradesh on 5 December, 2024

1 MCRC-22720-2020 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 22720 of 2020 (DR.ANAND RAI Vs THE STATE OF MADHYA PRADESH ) Dated : 05-12-2024 None appeared for applicant.

Shri Vishal Panwar - Panel Lawyer for State.

List after four weeks.

(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 06-12-2024 3:48:28 PM