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Supreme Court - Daily Orders

The State Of Madhya Pradesh vs Balvir Singh on 18 November, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.34                               COURT NO.7                 SECTION IVB

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   31466/2016

     (Arising out of impugned final judgment and order dated 20/01/2016
     in RFA No. 3326/2002 passed by the High Court of Punjab & Haryana
     at Chandigarh)

     SATPAL                                                               Petitioner(s)

                                                     VERSUS

     STATE OF HARYANA AND ORS.                                            Respondent(s)

     (with interim relief and office report)


     Date : 18/11/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN


     For Petitioner(s)                   Mr. Rajiv Kataria,Adv.
                                         Mr. Debjani Das Purukayastha,Adv.
                                         For M/s. Delhi Law Chambers

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice.

Tag with SLP(C) No.28669 of 2016.

(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2016.11.18 17:00:07 IST Reason: