Supreme Court - Daily Orders
The State Of Madhya Pradesh vs Balvir Singh on 18 November, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.34 COURT NO.7 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) 31466/2016
(Arising out of impugned final judgment and order dated 20/01/2016
in RFA No. 3326/2002 passed by the High Court of Punjab & Haryana
at Chandigarh)
SATPAL Petitioner(s)
VERSUS
STATE OF HARYANA AND ORS. Respondent(s)
(with interim relief and office report)
Date : 18/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Rajiv Kataria,Adv.
Mr. Debjani Das Purukayastha,Adv.
For M/s. Delhi Law Chambers
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C) No.28669 of 2016.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2016.11.18 17:00:07 IST Reason: