Calcutta High Court
Mcdowell & Co.Ltd vs Kanchan Udyog Ltd on 7 April, 2016
Author: Manjula Chellur
Bench: Manjula Chellur
G.A.104 of 2000
APOT 1 of 2000
C.S.839 of 1990
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
MCDOWELL & CO.LTD.
Versus
KANCHAN UDYOG LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR
The Hon'ble JUSTICE ARIJIT BANERJEE
Date : 7th April, 2016.
For the Appellant :
For the Respondent :
THE COURT : Neither the appellant nor respondent is present, nor represented.
Since it appears from the report submitted by the department that the appeal has already been decided by a Division Bench of this Court on 14-1-2005, the application has become infructuous. Hence dismissed.
Registry is directed to enter the same in the ledger as also in the database.
( MANJULA CHELLUR, C.J.) ( ARIJIT BANERJEE, J.) Rsg AR(CR)