Bombay High Court
Cytech Coating Pvt. Ldt vs M/S Sharp Industries Ltd. (In Liquin. ... on 2 August, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION(COMPANY PETN.) NO. 3 OF 2016
In
COMPANY PETITION 224 OF 2013
Cytech Coating Pvt. Ldt. ....PETITIONER
V/S
M/s Sharp Industries Ltd. (in Liquin. Official ....RESPONDENT
Liquidator) CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 2nd August, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 16/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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