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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(iv) in The Rajasthan Financial Corporation General Regulations, 2002

(iv)Before or on the declaration of the result of the voting on any resolution on a show of hands, a poll may be ordered to be taken by the Chairman of the meeting of his own motion, or shall be ordered to be taken by him on a demand made in that behalf by at least five shareholders present in person or by proxy or by duly authorised representative.