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[Cites 0, Cited by 0] [Section 100(5)] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(5)(f) in Maharashtra Public Universities Act, 2016

(f)on getting administrative approval and expenditure sanction of the Management Council to minor and major works, to get the plans and estimates of such works prepared from the Executive Engineer of the university or the Architect selected for a project, borne on the panel of approved Architects of the university ;