Section 70V(1) in Haryana Municipal Corporation Election Rules, 1994
(1)After the result of votes recorded in a control unit has been ascertained candidate wise and entered in Part II of Form 17 and Form 8 under rule 70U, the Presiding Officer/Returning Officer shall reseal the unit with his seal and the seals of such of the candidates or their election agents present who may desire to affix their seals thereon so, however, that the result of votes recorded in the unit is not obliterated and the unit retains the memory of such result.