Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 403(1)] [Section 403] [Entire Act] State of Maharashtra - Subsection Section 403(1)(a) in The Mumbai Municipal Corporation Act, 1888 (a)keep open [or permit to be kept open] [These words were inserted by Bombay 5 of 1938, Section 40.] a private market;