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State of Uttar Pradesh - Section

Section 41 in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

41. Appointment of First Registrar

Notwithstanding anything contained in section 12, the first Registrar shall be appointed by the State Government as soon as practicable after the commencementof this Act for a period not exceeding three years and on such conditions as the State Government thinks fit