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Union of India - Section

Section 4 in Regulation for the Import of Equine Species of Animals into India

4. Post Import Quarantine: - After import in India, the animal shall be kept in quarantine for a minimum period of thirty days at the Government Quarantine Station. During the quarantine period, the animal shall be subject to standard culture and serological examination for any disease as deemed necessary. In case of Contagious Equine Metritis (CEM), three consecutive samples drawn at seven days interval should be tested negative. In the event of any animal being found positive for any exotic disease, the animal shall be deported back to the country of origin/destroyed at the quarantine station at the cost of the importer.