Supreme Court - Daily Orders
Anuraj P.R. vs Kerala Public Service Commission on 20 November, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO.3477 OF 2018
IN
SPECIAL LEAVE PETITION (CIVIL)NO.23625/2018
ANURAJ P.R. PETITIONER(S)
VERSUS
KERALA PUBLIC SERVICE COMMISSION & ORS. RESPONDENT(S)
O R D E R
We have perused the Review Petition and record of the special leave petition and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
....................,J.
(KURIAN JOSEPH) ....................,J.
(SANJAY KISHAN KAUL) NEW DELHI NOVEMBER 20, 2018 Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.11.22 17:28:23 IST Reason: ITEM NO.1007 SECTION XI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) NO.3477 OF 2018 IN SPECIAL LEAVE PETITION (CIVIL)NO.23625/2018 ANURAJ P.R. Petitioner(s) VERSUS KERALA PUBLIC SERVICE COMMISSION & ORS. Respondent(s) (FOR ADMISSION) Date : 20-11-2018 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MR. JUSTICE SANJAY KISHAN KAUL By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
Consequently, pending application(s), if any, shall stand disposed of. (NEETU KHAJURIA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file.)