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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(2)(a) in Karnataka Rent Act, 1999

(a)after giving not less than twenty-four hours notice in writing, enter and inspect or authorise any officer subordinate to him to enter and inspect any premises at any time between sunrise and sunset; or