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[Cites 0, Cited by 0] [Section 58(18)] [Section 58] [Entire Act]

State of Himachal Pradesh - Subsection

Section 58(18)(l) in Himachal Pradesh Waqf Rules, 2016

(l)he shall arrange for internal audit of accounts of the Board periodically and take urgent steps to rectify any defects noticed during such audit;