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[Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act]

State of Jharkhand - Subsection

Section 73(3)(ix) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ix)report of the initial interaction with the child, information from family members, relatives, community, friends and miscellaneous information;