Supreme Court - Daily Orders
The Depot Manager, A.P. State Road ... vs Mohd. Khan on 1 July, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit
ITEM NO.11 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2015
CC No(s). 8856/2015
(Arising out of impugned final judgment and order dated 16/06/2014
in WA No. 966/2014 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
THE DEPOT MANAGER, A.P. STATE ROAD
TRANSPORT CORPORATION Petitioner(s)
VERSUS
MOHD. KHAN Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 01/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Sri Harsha Peechara,Adv.
Mr. Arjun Krishnan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to entertain this special leave petition, which is dismissed.
(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Narendra Prasad Date: 2015.07.01 18:58:03 IST Reason: