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Supreme Court - Daily Orders

The Depot Manager, A.P. State Road ... vs Mohd. Khan on 1 July, 2015

Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit

     ITEM NO.11                              COURT NO.7                 SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)....../2015
                                            CC No(s). 8856/2015

     (Arising out of impugned final judgment and order dated 16/06/2014
     in WA No. 966/2014 passed by the High Court Of Judicature At
     Hyderabad For The State Of Telangana And The State Of Andhra
     Pradesh)

     THE DEPOT MANAGER, A.P. STATE ROAD
     TRANSPORT CORPORATION                                               Petitioner(s)

                                                    VERSUS

     MOHD. KHAN                                                          Respondent(s)

     (with appln. (s) for c/delay in filing SLP)


     Date : 01/07/2015 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                 Mr. Sri Harsha Peechara,Adv.
                                       Mr. Arjun Krishnan,Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

We are not inclined to entertain this special leave petition, which is dismissed.

(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Narendra Prasad Date: 2015.07.01 18:58:03 IST Reason: