Section 25 in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011
25. General.
- Commissioners/Director in charge of Senior Citizens shall facilitate on-line applications, disposal there of, and monitoring etc. for which purpose the Annexures may be appropriately modified.Form - A(See Rule 4(1))Application Under Rule 4(1) of The Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011.
