Supreme Court - Daily Orders
Lalman vs Ntpc Ltd. on 29 April, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.12 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12021/2019
(Arising out of impugned final judgment and order dated 28-07-2017
in CO No. 596/2012 passed by the High Court Of Himachal Pradesh At
Shimla)
LALMAN & ORS. Petitioner(s)
VERSUS
NTPC LTD. & ORS. Respondent(s)
( IA No.65338/2019-CONDONATION OF DELAY IN FILING and IA
No.65340/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.65339/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
WITH
Diary No(s). 12032/2019 (XIV)
( IA No.67406/2019-CONDONATION OF DELAY IN FILING and IA
No.67408/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.67407/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 29-04-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Pradeep Kumar Gupta, Adv.
Ms. Aswathi M.K., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP (C) Diary No. 31594/2017.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.04.29 17:33:04 IST Reason: