Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 16 in Andhra Pradesh Prohibition Act, 1995 16. "Words and expression in this Act but not defined shall have the meanings assigned to them in the Andhra Pradesh Excise Act 1968, (Act 17, of 1968) CHAPTER - II Establishment and Control
