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[Cites 0, Cited by 0] [Section 304S(2)] [Section 304S] [Entire Act]

State of Himachal Pradesh - Subsection

Section 304S(2)(b) in The Himachal Pradesh Municipal Corporation Act, 1994

(b)if there is any other person, be punishable with imprisonment for a term which may extend to six months, or with fine, or with both; and