Supreme Court - Daily Orders
Naz Foundation vs Suresh Kumar Koushal . on 28 January, 2014
\226.
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C)NOS. 41-55 OF 2014
IN
CIVIL APPEAL NO.10972, 10974, 10986, 10981, 10983, 10984, 10975, 10973,
10985, 10976, 10980, 10982, 10977, 10978 AND 10979 OF 2013
NAZ FOUNDATION (INDIA) TRUST ... PETITIONER(S)
VERSUS
SURESH KUMAR KOUSHAL & ORS. ... RESPONDENT(S)
WITH
REVIEW PETITION (C)NO.197 OF 2014
IN
CIVIL APPEAL NO.10972 OF 2013
UNION OF INDIA ... PETITIONER(S)
VERSUS
SURESH KUMAR KOUSHAL & ANR. ... RESPONDENT(S)
WITH
REVIEW PETITION (C)NO.198 OF 2014
IN
CIVIL APPEAL NO.10972 OF 2013
NIVEDITA MENON AND ORS. ... PETITIONER(S)
VERSUS
SURESH KUMAR KOUSHAL & ANR. ... RESPONDENT(S)
WITH
REVIEW PETITION (C)NO.202 OF 2014
IN
CIVIL APPEAL NO.10972 OF 2013
SHYAM BENEGAL ... PETITIONER(S)
VERSUS
SURESH KUMAR KOUSHAL AND ANR. ... RESPONDENT(S)
WITH
REVIEW PETITION (C)NO.211 OF 2014
IN
CIVIL APPEAL NO.10972 OF 2013
RATNA KAPUR AND ORS. ... PETITIONER(S)
VERSUS
SURESH KUMAR KOUSHAL AND ANR. ... RESPONDENT(S)
WITH
REVIEW PETITION (C)NO.219 OF 2014
IN
CIVIL APPEAL NO.10972 OF 2013
MINNA SARAN AND ORS. ... PETITIONER(S)
VERSUS
SURESH KUMAR KOUSHAL AND ORS. ... RESPONDENT(S)
WITH
REVIEW PETITION (C)NO.221 OF 2014
IN
CIVIL APPEAL NO.10972 OF 2013
SHEKHAR SESHADRI AND ORS. ... PETITIONER(S)
VERSUS
SURESH KUMAR KOUSHAL AND ORS. ... RESPONDENT(S)
WITH
R.P.(C)NOS.222-233 OF 2014
IN
CIVIL APPEAL NOS.10972, 10974, 10986, 10981, 10984,
10973, 10985, 10976, 10980, 10977, 10978
AND 10979/2013
VOICES AGAINST SECTION 377 ... PETITIONER(S)
VERSUS
SURESH KUMAR KOUSHAL AND ORS. ... RESPONDENT(S)
O R D E R
Delay condoned.
Application for Oral hearing is rejected. We have gone through the Review Petitions and the connected papers. We see no reason to interfere with the order impugned. The Review Petitions are, accordingly, dismissed.
.............................J. (H.L. DATTU) ............................J. (SUDHANSU JYOTI MUKHOPADHAYA) NEW DELHI;
JANUARY 28, 2014
CHAMBER MATTER SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO(s). 41-55 OF 2014 IN CIVIL APPEAL NO.10972 OF 2013 NAZ FOUNDATION Petitioner(s) VERSUS SURESH KUMAR KOUSHAL & ORS. Respondent(s) (With appln(s) for stay,oral hearing) WITH R.P.(C)NO.197/2014 IN C.A.NO.10972/2013 (With appln.(s) for directions and office report) WITH R.P.(C)NO.198/2014 IN C.A.NO.10972/2013 (With appln.(s) for exemption from filing c/c of the impugned judgment and stay and oral hearing) WITH R.P.(C)NO.202/2014 IN C.A.NO.10972/2013 (With appln.(s) for oral hearing and stay) WITH R.P.(C)NO.211/2014 IN C.A.NO.10972/2013 (With appln.(s) for exemption from filing c/c of the impugned judgment) WITH R.P.(C)NO.219/2014 IN C.A.NO.10972/2013 (With appln.(s) for oral hearing, stay and c/delay) WITH R.P.(C)NO.221/2014 IN C.A.NO.10972/2013 (With appln.(s) for oral hearing, stay and c/delay) WITH R.P.(C)NOS.222-233/2014 IN C.A.NO.10972, 10974, 10986, 10981, 10984, 10973, 10985, 10976, 10980, 10977, 10978 AND 10979/2013 (With appln.(s) for exemption from filing c/c of the impugned judgment, permission to file synopsis and list of dates and permission to file addl.documents and exemption from filing O.T. and oral hearing) Date: 28/01/2014 These Petitions were circulated today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application for oral hearing is rejected. The Review Petitions are dismissed, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi)
Court Master Asstt.Registrar
(signed order is placed on the file)