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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(1)(a) in The Goa, Daman And Diu Reorganisation Act, 1987

(a)correct any printing mistakes in any order made under section 17 or any error arising therein from inadvertent slip or omission;