Punjab-Haryana High Court
V.K. Industries, Through Its ... vs Presiding Officer, Labour Court And ... on 6 February, 2003
Author: Mehtab S. Gill
Bench: Mehtab S. Gill
ORDER Mehtab S. Gill, J.
1. Learned counsel for the petitioner states that he wants to withdrawn the writ petition.
2. Dismissed as withdrawn.