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Punjab-Haryana High Court

V.K. Industries, Through Its ... vs Presiding Officer, Labour Court And ... on 6 February, 2003

Author: Mehtab S. Gill

Bench: Mehtab S. Gill

ORDER
 

Mehtab S. Gill, J. 
 

1. Learned counsel for the petitioner states that he wants to withdrawn the writ petition.

2. Dismissed as withdrawn.