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State of Rajasthan - Section

Section 10 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

10. Density.

- The minimum gross residential density shall be 50 p.p.s. calculated @ 7 persons/plot provided that this may be relaxed by the Trust if so deemed necessary because of the special characteristics of the area. Whenever there is a Master Plan/Zonal Plan/ Scheme in force, the density of development shall follow the direction of such a plan.