Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 381(1)] [Section 381] [Entire Act]

State of Chattisgarh - Subsection

Section 381(1)(iii) in High Court of Chhattisgarh Rules, 2005

(iii)'Will' includes a codicil.