Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] State of Telangana - Subsection Section 31(1)(iv) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006 (iv)obstructs a Bio-fertilizer Inspector in the exercise of his powers or discharge of his duties under this Act, shall be punishable,-