Bombay High Court
Bharti Airtel Limited And Anr vs Telecom Regulatory Authority Of India ... on 6 August, 2019
Bench: Akil Kureshi, S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1053 OF 2018
Idea Cellular Limited And Anr ....Petitioner
V/S
Telacom Regulatoryu Authority Of India ....Respondent
WITH WRIT PETITION NO. 1199 OF 2018 Bharti Airtel Limited And Anr ....Petitioner V/S Telecom Regulatory Authority Of India (through ....Respondent Its Chairman) WITH NOTICE OF MOTION (WRIT PETITION) NO. 271 OF 2018 In WRIT PETITION 1053 OF 2018 Idea Cellular Limited And Anr ....Petitioner V/S Telecom Regulatory Authority Of India (res.) ....Respondent And Reliance Jio Infocomm Ltd (applicant) WITH NOTICE OF MOTION (WRIT PETITION) NO. 285 OF 2018 In WRIT PETITION 1199 OF 2018 Bharti Airtel Limited And Anr ....Petitioner V/S Telecom Regulatory Authority Of India (through Page 1/2 ::: Uploaded on - 06/08/2019 ::: Downloaded on - 07/08/2019 03:34:21 ::: Its Chairman) And Reliance Jioi Infocomm Ltd. (applic Mr. Darius Khambata, Senior Counsel, a/w Mr. Soli Cooper, Senior Counsel, Mr M.P. Bharucha, Ms. Sneha Jaisingh, Mr. Pratik Singhvi i/by Bharucha & Partners For Petitioner in W.P. 1053/2018.
Mr. Janak Dwarkadas, Senior Counsel, a/w Harsh Kaushik, Mr. Siddharth Ranade, Nishi Bhankaria i/by Trilegal for Petitioner in W.P. 1199/2018 Ms. Madhu Gadodia a/w Ms. Priyanka Manghat, Ms. Shikha Dharia i/ny Naik Naik And Company Defendant For Respondent Dr. Milind Sathe, Senior Counsel, a/w Mr. Rubin Vakil, Mr. Amey Nabar, Ms. Gitanjali Sharma, Ms. Priyanka Masand i/by A.S. Dayal and Associates for Applicant in NMW 271/2018 and 285/2018 CORAM : AKIL KURESHI & S.J. KATHAWALLA, JJ DATE : 6th August, 2019 P.C. :
Stand over to 03/09/2019 at 3.00p.m.
( ASSOCIATE ) ....Respondent Page 2/2 ::: Uploaded on - 06/08/2019 ::: Downloaded on - 07/08/2019 03:34:21 :::