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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(ii) in Finance Act, 2013

(ii)"infrastructure debt fund scheme" shall have the same meaning as assigned to it in clause (I) of regulation 49L of the Securities and Exchange Board of India (Mutual Funds) Regulations, 1996 made under the Securities and Exchange Board of India Act, 1992.'.