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Securities And Exchange Board Of India - Section

Section 19 in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992

19. Restriction on appointment of lead managers.-

The number of lead merchant bankers may not, exceed in case of any issue of-
Size of Issue Number of lead merchant bankers
(a) Less than rupees fifty crores Two
(b) Rupees fifty crores but less than rupees one hundred crores. Three
(c) Rupees one hundred crores but less than two hundred crores. Four
(d) Rupees two hundred crores but less than four hundred crores. Five
(e) Above rupees four hundred crores. Five or more as may be agreed by the Board