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State of Rajasthan - Section

Section 47A in The Rajasthan Municipalities (Election) Rules, 1994

47A. Sealing of voting machine after close of poll. - (1) As soon as practicable after the closing of the poll, the presiding officer shall close the control unit to ensure that no further votes can be recorded and shall detach the balloting unit from control unit.

(2)The control unit and balloting unit shall thereafter be sealed and secured separately in such manner as the State Election Commission may direct and the seal used for securing them shall be so fixed that it will not be possible to open the units without breaking the seals.
(3)The polling agents or election agents or candidates present at the polling station, who desires to affix their seals, shall also be permitted to do so,