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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttarakhand - Subsection

Section 5(5) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013

(5)The Chief Executive Officer and other officers, ad-visors and employees of the Authority shall be entitled to receive from the funds of the Authority the salaries and allowances as may be prescribed.Chapter - III Functions and Powers of the Special Area Authority