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Union of India - Section

Section 3 in The Central Road Fund (State Roads) Rules, 2007

3. Disbursement of Fund in respect of projects, schemes and activities

.Subject to The provisions specified under section 7 of the Act, the Fund shall be disbursed for projects, schemes or activities relating to the construction and development of State roads including roads of inter-State connectivity and of economic importance but excluding the rural roads and to be identified in accordance with the rule 4 of these rules.