Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(a) in Executive Instructions Relating to Opium

(a)The Deputy Commissioner, Kamrup, will collect all contraband opium of the Province and send to the Opium Factory, Ghazipur, in one lot on 1st June and 1st December each year. Contraband opium thus collected should be reweighed in presence of the Superintendent of Excise and a Magistrate whom the Deputy Commissioner may depute before despatch to Ghazipur. All consignments should be despatched by goods train as for as possible and not by passenger train. Consignment should be sent 'freight to pay.'