Delhi High Court - Orders
Addl. Doc. Ab Skf & Anr vs M/S Osaka International Inc. & Ors on 8 August, 2024
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 197/2024, I.A. 5268/2024-Stay, I.A. 5273/2024-Exp
from pre litigation mediation., I.A. 10648/2024-O-1,R-10, I.A.
10993/2024-O-39,R-2A, I.A. 10994/2024-Addl.doc, I.A.
11034/2024-Stay, I.A. 34452/2024-O-39,R-2A, I.A. 34453/2024-
Addl. doc.
AB SKF & ANR. .....Plaintiffs
Through: Mr. Saif Khan, Mr. Snobhit
Agarwal, Mr. Karan Bhutani, Ms.
Meghana Kudligi and Mr. Prajjwal
Kushwaha, Advocates
versus
M/S OSAKA INTERNATIONAL INC. & ORS. .....Defendants
Through: Mr. Sumit Goel, Ms. Sreeprana
Basak, and Ms. Aditi, Advocates
for D-9
Ms. Mrinal Ojha, Mr. Debarshi
Dutta and Mr. Arjun Mookerjee,
Advocates for D-12
Mr. Nirupam Lodha, Mr. Kshitij
Parashar and Ms. Vanshika
Thapliyal, Advocates for proposed
Defendant no.13
Mr. Atul Tripathi, SSC for D-10
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 08.08.2024
1. It is already 04:10 PM.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 04:37:58
2. This Court cannot take up the matter as the display of the screen of wacom has blackedout completely.
3. In the interest of justice, renotify on 14.08.2024.
SAURABH BANERJEE, J AUGUST 8, 2024/So This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 04:37:58