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Delhi High Court - Orders

Addl. Doc. Ab Skf & Anr vs M/S Osaka International Inc. & Ors on 8 August, 2024

                                    $~22
                                    *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +        CS(COMM) 197/2024, I.A. 5268/2024-Stay, I.A. 5273/2024-Exp
                                             from pre litigation mediation., I.A. 10648/2024-O-1,R-10, I.A.
                                             10993/2024-O-39,R-2A,      I.A.    10994/2024-Addl.doc,   I.A.
                                             11034/2024-Stay, I.A. 34452/2024-O-39,R-2A, I.A. 34453/2024-
                                             Addl. doc.

                                             AB SKF & ANR.                                                                 .....Plaintiffs
                                                                                  Through:                 Mr. Saif Khan, Mr. Snobhit
                                                                                                           Agarwal, Mr. Karan Bhutani, Ms.
                                                                                                           Meghana Kudligi and Mr. Prajjwal
                                                                                                           Kushwaha, Advocates

                                                                                  versus

                                             M/S OSAKA INTERNATIONAL INC. & ORS. .....Defendants
                                                           Through: Mr. Sumit Goel, Ms. Sreeprana
                                                                    Basak, and Ms. Aditi, Advocates
                                                                    for D-9
                                                                    Ms. Mrinal Ojha, Mr. Debarshi
                                                                    Dutta and Mr. Arjun Mookerjee,
                                                                    Advocates for D-12
                                                                    Mr. Nirupam Lodha, Mr. Kshitij
                                                                    Parashar and Ms. Vanshika
                                                                    Thapliyal, Advocates for proposed
                                                                    Defendant no.13
                                                                    Mr. Atul Tripathi, SSC for D-10

                                             CORAM:
                                             HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                  ORDER
                                    %                                             08.08.2024

                                    1.       It is already 04:10 PM.




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 04:37:58

2. This Court cannot take up the matter as the display of the screen of wacom has blackedout completely.

3. In the interest of justice, renotify on 14.08.2024.

SAURABH BANERJEE, J AUGUST 8, 2024/So This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 04:37:58