Section 35(2)(c) in The National Housing Bank Act, 1987

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Union of India - Subsection

Section 35(2)(c) in The National Housing Bank Act, 1987

(c)the disclosure by the housing finance institution or by the National Housing Bank of any such information to any other housing finance institution or in accordance with the practice and usage customary amongst such institutions or as permitted or required under any other law:

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Union of India - Subsection

Section 35(2)(c) in The National Housing Bank Act, 1987