Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 164 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

164.

Grants not exceeding Rs. 16 per annum for clothing. Twenty-five paise per day per meal for each pupil may be given to schools for the purpose of clothing and feeding poor day pupils of primary, middle and high schools. A register of pupils benefited under this grant shall be maintained in the prescribed Form (Appendix 43).Such grants are confined to schools in the city of Chennai and its immediate neighbourhood.Detailed instructions for applying for this grant are issued annually in January.Grant shall be awarded for a pupil studying in the class provided he/she has/had only one failure during his/her study within the standards I to VIII and one failure during the course in classes from Standards IX to XI.