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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(c) in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

(c)by affixation of copies of the notice in the language of the locality in all prominent or public places in or near the area such as Courts, police stations, post offices and other public buildings;