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Rajasthan High Court - Jodhpur

Vidya Kumari Tailor vs State Of Rajasthan on 26 August, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 4974/2020 Vidya Kumari Tailor

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 4970/2020 Sumitra

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5001/2020 Kavita Verma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5006/2020 Suman Nai

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Shreyansh Mehta for Mr. K.S. Rajpurohit, AAG JUSTICE DINESH MEHTA Order 26/08/2020 List these cases on 08.09.2020 alongwith reply, if filed by the respondents.

(DINESH MEHTA),J 21-24-Ramesh/-

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