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Calcutta High Court

Superfast Parcel Service Pvt Ltd & Anr vs Union Of India & Ors on 20 April, 2011

Author: Aniruddha Bose

Bench: Aniruddha Bose

                           WP No.269 of 2011
                     IN THE HIGH COURT AT CALCUTTA
                   Constitutional Writ Jurisdiction
                             ORIGINAL SIDE



                        SUPERFAST PARCEL SERVICE PVT LTD & ANR

                                Versus

                        UNION OF INDIA & ORS.



                                           Mrs.Pooja Kalyani,Advocate.
                                                  For the petitioners.


      BEFORE:
      The Hon'ble JUSTICE ANIRUDDHA BOSE

Date : 20th April, 2011.

The Court: No prayer for interim order is made in this matter. Let affidavit-in-opposition be filed within four weeks from date. Affidavit in reply, if any, be filed within a week thereafter. Let the matter be listed after six weeks.

(ANIRUDDHA BOSE, J.) NM.