Calcutta High Court
Superfast Parcel Service Pvt Ltd & Anr vs Union Of India & Ors on 20 April, 2011
Author: Aniruddha Bose
Bench: Aniruddha Bose
WP No.269 of 2011
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SUPERFAST PARCEL SERVICE PVT LTD & ANR
Versus
UNION OF INDIA & ORS.
Mrs.Pooja Kalyani,Advocate.
For the petitioners.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
Date : 20th April, 2011.
The Court: No prayer for interim order is made in this matter. Let affidavit-in-opposition be filed within four weeks from date. Affidavit in reply, if any, be filed within a week thereafter. Let the matter be listed after six weeks.
(ANIRUDDHA BOSE, J.) NM.